Madhya Pradesh High Court
Smt. Meenu Sharma vs Dharmendra Sharma on 2 May, 2017
1 F.A.92/17
02.05.2017
Shri J.P.Mishra, counsel for the appellant. Record of the trial Court is not available. Let reminder be issued to get the record. Also comments of the delinquent employee be obtained who did not transmit the record within time.
Case be listed in the week commencing 19.6.2017.
(N.K. Gupta) (S.K.Awasthi)
Judge Judge
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