Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(f) in Statutes of the Jodhpur National University, Jodhpur, 2010 (f)to take/authorise whatever measures necessary to protect and defend the interests of the University in any legal or other proceedings by or with third parties;
