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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Mizoram - Subsection

Section 48(1) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(1)The expenditure for administration of the University during the taking over period of its management under Section 47 shall be met out of the endowment fund, the general fund or the development fund.