Section 4(3)(c) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 4(3)(c) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006

(c)to reduce fiscal deficit to not more than three percent of the estimated Gross State Domestic Product (GSDP) within a period of four financial years beginning from the initial financial year on the 1st day of April, 2005 and ending on the 31st day of March, 2009.]

Legal Document View

Unlock Advanced Research with PRISMAI

State of Arunachal Pradesh - Subsection

Section 4(3)(c) in The Arunachal Pradesh Fiscal Responsibility (and Budget Management) Act, 2006