Section 9(1) in The Orissa Elephants' Preservation (Ex-Madras Areas) Rules, 1953
(1)A licence-holder shall not-(a)build or make stockade in any sat or teak forest;(b)fell any valuable timber;(c)set fire to any jungle;(d)cause injury or annoyance to any jungle tribes or cultivators residing in the area covered by his licence ; or(e)interfere with any operations of the Forest Department or any forest contractor in Government forest.
