Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Kerala - Subsection Section 11(a) in Nurses and Midwives Act, 1953 (a)[ subject to the provisions of sub-section (2) of section 7, on the expiry of the term of office;] [Substituted by Act 15 of 1961.]
