Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 30 in A.P. State Human Rights Commission (Procedure) Regulations, 2013 30. Consignment of Records. - Records of all cases finally disposed off shall be consigned to the Record Section after completing the entries in the relevant register(s).
