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[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 8 in The Gift-Tax Act, 1958

8. Control of gift-tax authorities

Section 118 of the Income-tax Act and any notification issued thereunder shall apply in relation to the gift-tax authorities as they apply in relation to the control of the corresponding income-tax authorities, except to the extent to which the Board may, by notification in the Official Gazette, otherwise direct in respect of any gift-tax authority.