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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Assam - Subsection

Section 98(10) in The Assam Co-operative Societies Rules, 1953

(10)Each Demand Certificate submitted for signature shall be supported by a public order of the liquidator to that effect separately, and accompanied by a copy of the notice as required in the Co-operative Demand Certificate, duly served upon the certificate debtor.