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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tripura - Subsection

Section 27(3) in Tripura Police Act, 2007

(3)The Establishment Committee shall recommend names of suitable officers to the State Government for posting to all the positions in the ranks of Assistant/Deputy Superintendents and above in the police organization of the State, excluding the Director General of Police, and the State Government may take such action as deemed appropriate in respect of such recommendations.Provided that the State Government may suo-moto make such transfers and postings as deemed appropriate to meet any contingency.Chapter-IV Role, Functions, Duties and Responsibilities of the Police