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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Private Aided Educational Staff (Regulation of Pay) Act, 2000

1. Short title [***] [Omitted 'and commencement' by Act No. 5 of 2002, dated 30.1.2002.].

- [***] [Omitted '(1)' by Act No. 5 of 2002, dated 30.1.2002.] This Act may be called the Andhra Pradesh Private Aided Educational Staff (Regulation of Pay) Act, 2000.[***] [Omitted '(2) It shall be deemed to have come into force with effect from the tenth day of January of 1980.' by Act No. 5 of 2002, dated 30.1.2002.]