Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Odisha - Subsection Section 20(3) in The Orissa Animal Contagious Diseases Rules, 1957 (3)The Veterinary Surgeon may also direct that any infective animal or animals shall be subjected to immunisation against rinderpest by one of the recognised methods.
