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State of Andhra Pradesh - Section

Section 42 in Andhra Pradesh Court-fees and Suits Valuation Act, 1956

42. Suits under the Andhra Pradesh Survey and Boundaries Act, 1923.

- In a suit under section 14 of the Andhra Pradesh Survey and Boundaries Act, 1923 (Andhra Pradesh Act VIII of 1923) fee shall be computed on one-half of the market value of the property affected by the determination of the boundary or on rupees three hundred, whichever is higher.