Himachal Pradesh High Court
Durga Singh vs . H.P. Coop. Agriculture Rural on 17 June, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Durga Singh vs. H.P. Coop. Agriculture Rural Development Bank Limited.
Cr. Revision No. 155 of 2022.
.
17.06.2022. Present: Mr. B.N. Sharma, Advocate, for the petitioner.
Mr. Narender Singh, Advocate, for the respondent.
A sum of Rs.10,000/- in cash has been handed over to learned counsel for the respondent by learned counsel for the petitioner.
As regards the remaining amount of Rs.25,000/-, the petitioner undertakes to pay the same on or before 30.09.2022.
List on 30.09.2022.
(Tarlok Singh Chauhan) Judge 17th June, 2022.
(krt) ::: Downloaded on - 18/06/2022 20:04:04 :::CIS