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Himachal Pradesh High Court

Durga Singh vs . H.P. Coop. Agriculture Rural on 17 June, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Durga Singh vs. H.P. Coop. Agriculture Rural Development Bank Limited.

Cr. Revision No. 155 of 2022.

.

17.06.2022. Present: Mr. B.N. Sharma, Advocate, for the petitioner.

Mr. Narender Singh, Advocate, for the respondent.

A sum of Rs.10,000/- in cash has been handed over to learned counsel for the respondent by learned counsel for the petitioner.

As regards the remaining amount of Rs.25,000/-, the petitioner undertakes to pay the same on or before 30.09.2022.

List on 30.09.2022.

(Tarlok Singh Chauhan) Judge 17th June, 2022.

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