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State of Haryana - Section

Section 26 in Haryana Nurses Registration Council Staff Regulations, 2000

26. Loan and Advances. [Section 12]

- The Council will be competent to sanction loans and advances to its employees on the pattern, rules, regulations and instructions of the Haryana Government issued for its employees from time to time keeping in view the financial position of the Council and each case will be decided on merit.