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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Tamilnadu - Subsection

Section 4A(2) in The Tamil Nadu Betting Tax Act, 1935

(2)The provisions of this Act and the rules made thereunder shall, so far as may be, apply in relation to the surcharge payable under sub-section (1) as they apply in relation to the totalizator tax payable under this Act.]