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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(8) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(8)The decision taken at the joint meeting under sub-section (7) shall be deemed to be the decision taken by each of the Gram Sabha.