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Supreme Court - Daily Orders

M/S. Hindustan Steelworks ... vs National Highways Authority Of India ... on 9 October, 2015

Bench: M.Y. Eqbal, C. Nagappan

     ITEM NO.10                               COURT NO.10                 SECTION XVIA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition (Civil)                  No.1521/2015

     M/S. HINDUSTAN STEELWORKS CONSTRUCTION LTD.+ SIPL Petitioner(s)

                                                     VERSUS

     NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI) & ANR. Respondent(s)

     Date : 09/10/2015 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE M.Y. EQBAL
                             HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                   Mr. Siddharth Bhatnagar, Adv.
                                         Mr. S. Chakraborty, Adv.
                                         For M/s. Legal Options
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.10.09 14:21:17 IST Reason: