Supreme Court - Daily Orders
M/S. Hindustan Steelworks ... vs National Highways Authority Of India ... on 9 October, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.10 COURT NO.10 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.1521/2015
M/S. HINDUSTAN STEELWORKS CONSTRUCTION LTD.+ SIPL Petitioner(s)
VERSUS
NATIONAL HIGHWAYS AUTHORITY OF INDIA (NHAI) & ANR. Respondent(s)
Date : 09/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Siddharth Bhatnagar, Adv.
Mr. S. Chakraborty, Adv.
For M/s. Legal Options
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.10.09 14:21:17 IST Reason: