State Consumer Disputes Redressal Commission
The Cheif Manager, Tamilnadu ... vs P.Sivasamy,(Died), ... on 2 November, 2022
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n IN THE CIRCUIT BENCH OF THE TAMILNADU STATE CONSUMER DISPUTES
REDRESSAL COMMISSION, MADURAI.
Present: THIRU.N. RAJASEKAR, PRESIDING JUDICIAL MEMBER
THIRU.S.KARUPPIAH, JUDICIAL MEMBER F.A. No.01/2022 (Against the order in C.C.No.28/2017, dated 04.05.2018 on the file of the District Forum, Theni.) WEDNESDAY, THE 02nd DAY OF NOVEMBER 2022.
The Chief Manager, Tamil Nadu Mercantile Bank Limited, Door No.630, Nehruji Road, Theni Town, Theni District. Appellant/1st Opposite Party
-Vs-
1. P.Sivasamy (died), S/o Periyakaruppa Thevar, Sivanantha Nagar, Door No.14-1-70A/2, Palanichettipatti,Theni Taluk, Theni District. 1st Respondent/1st Complainant
2. The Regional Manager, Tamilnad Mercantile Bank, Chockikulam, Madurai. 2nd Respondent/2nd Opposite Party
3. S.Kavitha, W/o Late P.Sivasamy, Sivanantha Nagar, Door No.14-1-70A/2, Palanichettipatti,Theni Taluk, Theni District. 3rd Respondent/2nd Complainant
4. S.Siva Sowmiya, D/o Late P.Sivasamy, Sivanantha Nagar, Door No.14-1-70A/2, Palanichettipatti,Theni Taluk, Theni District. 4th Respondent/3rd Complainant 2
5. Minor S.Hariharan, S/o Late P.Sivasamy, Sivanantha Nagar, Door No.14-1-70A/2, Palanichettipatti,Theni Taluk, Theni District. 5th Respondent/4th Complainant
6. Minor S.Harini, S/o Late P.Sivasamy, Sivanantha Nagar, Door No.14-1-70A/2, Palanichettipatti,Theni Taluk, Theni District. 6th Respondent/5th Complainant Counsel for Appellant/Opposite Party-1 : M/s.V.S.Karthi Associates.
Counsel for Respondent-1/Complainant : Died.
Counsel for Respondent-2 /Opposite Party-2 : Given-Up.
Counsel for Respondents-3to6/Complainants-3to5 : Mr.V.Saravanan, Advocate.
DOCKET ORDER THIRU.N.RAJASEKAR, PRESIDING JUDICIAL MEMBER.
Compromise memo filed and recorded. Appeal is dismissed as settled out of Commission. Refund the Mandatory Deposit amount to the Appellant with accrued interest thereon.
Sd/-xxxxxxxx Sd/-xxxxxxxxxxx
S.KARUPPIAH, N. RAJASEKAR,
JUDICIAL MEMBER. PRESIDING JUDICIAL MEMBER.
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