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[Cites 0, Cited by 0] [Section 515] [Entire Act]

State of Telangana - Subsection

Section 515(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)whilst suffering from any contagious, infectious or loathsome disease, bathe on, in or near any bathing platform, lake, tank, reservoir, fountain, cistern, duct, standpipe, stream or well.