Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Punjab - Subsection

Section 95(1) in The Punjab Factory Rules, 1952

(1)The manager shall provide each worker with a book in Form No. 15 (hereinafter called the leave book) within one month following the month in which the worker is taken in employment. The leave book shall be the property of the worker and the manager or his agent shall not demand it except to make relevant entries therein, whenever necessary, and shall not keep it for more than a week at a time.