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State of Odisha - Section

Section 131 in Orissa Municipal Rules, 1953

131.

The cash transaction in the abstract registers shall be totalled every month and the grand totals of the different heads of receipts and expenditure must necessarily be equal to and shall be compared by the Executive Officer with the total of receipts and payments in the cash book (Form No XIV) who shall initial the abstract registers in token of having made this comparison.Adjustment