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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(XIX) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(XIX)provide, control and maintain discipline amongst the students and all categories of employees and to lay down the conditions of service of such employees, including their code of conduct;