Supreme Court - Daily Orders
Punjab State Bus Stand And Management ... vs Smt. Harjit Kaur . on 25 August, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.18 COURT NO.12 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 16744/2017
(Arising out of impugned final judgment and order dated 15-03-2016
in FAO No. 1771/2014and FAO No. 6286/2014 passed by the High Court
of Punjab & Haryana at Chandigarh)
PUNJAB STATE BUS STAND AND MANAGEMENT COMPANY LTD. (PUNBUS) & ORS.
Petitioner(s)
VERSUS
SMT. HARJIT KAUR . & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.49845/2017-CONDONATION OF DELAY
IN FILING)
Date : 25-08-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Karan Bharihoke, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
The question of law is left open. Pending application, if any, stands disposed of.
(USHA RANI BHARDWAJ) (SAROJ KUMARI GAUR)
Signature Not Verified
AR CUM PS BRANCH OFFICER
Digitally signed by USHA
RANI BHARDWAJ
Date: 2017.08.26
11:39:10 IST
Reason: