Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 93 in High Court of Chhattisgarh Rules, 2005 93. All acquittal Appeals when the sentence prescribed is of more than ten yea.s shall be listed before the Division Bench for admission along with record.
