Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(4)(c) in The Haryana Rural Development Act, 1986 (c)[ contributions made by corporations, institutions, other agencies or individuals] [Added by Haryana Act No. 19 of 1998.]