Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Himachal Pradesh - Subsection Section 12(3) in The Himachal Pradesh Restitution of Mortgaged Lands Act, 1976 (3)The provisions of section 5 of the Limitation Act, 1963 (36 of 1963), shall apply to the appeals under this Act
