Jammu & Kashmir High Court
J&K Tank Calibration Plant vs Ut Of J&K And Others on 18 April, 2022
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Sr. No. 154
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 549/2022
CM No. 1801/2022
J&K Tank Calibration Plant .....Appellant(s)/Petitioner(s)
q
Through: Mr. Ajay Vaid, Advocate.
vs
UT of J&K and others ..... Respondent(s)
Through: Mr. Sumant Sudan, Advocate vice
Mr. Eishan Dadichi, GA
Ms. Saba Atiq, Advocate vice
Mr. Himanshu Beotra, Advocate.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
ORDER
Response be filed by the respondents positively by the next date of hearing.
List on 01.06.2022. Name of Mr. Himanshu Beotra, Advocate be reflected in the cause list on behalf of the respondents.
(RAJNESH OSWAL) JUDGE Jammu 18.04.2022 Sahil Padha