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Jammu & Kashmir High Court

J&K Tank Calibration Plant vs Ut Of J&K And Others on 18 April, 2022

Author: Rajnesh Oswal

Bench: Rajnesh Oswal

                                                                      Sr. No. 154


     HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                     AT JAMMU

                                                      WP(C) No. 549/2022
                                                      CM No. 1801/2022


J&K Tank Calibration Plant                       .....Appellant(s)/Petitioner(s)

q
                       Through: Mr. Ajay Vaid, Advocate.
                  vs
UT of J&K and others                                        ..... Respondent(s)
                       Through: Mr. Sumant Sudan, Advocate vice
                                Mr. Eishan Dadichi, GA
                                Ms. Saba Atiq, Advocate vice
                                Mr. Himanshu Beotra, Advocate.
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE

                                     ORDER

Response be filed by the respondents positively by the next date of hearing.

List on 01.06.2022. Name of Mr. Himanshu Beotra, Advocate be reflected in the cause list on behalf of the respondents.

(RAJNESH OSWAL) JUDGE Jammu 18.04.2022 Sahil Padha