Calcutta High Court
Huawei Techonologies Co Ltd vs The Controller General Of Patents ... on 7 April, 2025
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OIP-84
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
Intellectual Property Rights Division
IPDPTA/6/2025
HUAWEI TECHONOLOGIES CO LTD
VS
THE CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADEMARK AND
ANR
Before:
The Hon'ble Justice RAVI KRISHAN KAPUR
Date: 7th April, 2025
:
Appearance:
Mr. Jeeshan Das, Adv.
..for the appellant.
Mr. Pramod Kumar Drolia, Adv.
Mr. Santosh Kumar Pandey, Adv.
..for the respondents.
The Court: Heard the parties.
List the matter for further hearing on 11th April, 2025. In the meantime, the appellant is directed to serve Mr. Santosh Kumar Pandey, legible copies of the pleadings.
(RAVI KRISHAN KAPUR, J.) Arsad, AR(CR)