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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2) in The Small Industries Development Bank Of India Act, 1989

(2)For the transfer to, and vesting in, the Small Industries Bank under sub-section (1), of the Funds, that Bank shall pay to the Development Bank such amount and on such terms and conditions as the Development Bank may determine.