Allahabad High Court
M.A. Basit @ Mohd. Abdul Basit vs Chhotelal And 13 Others on 20 September, 2023
Author: Saral Srivastava
Bench: Saral Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2023:AHC:182804 Court No. - 2 Case :- MATTERS UNDER ARTICLE 227 No. - 9422 of 2023 Petitioner :- M.A. Basit @ Mohd. Abdul Basit Respondent :- Chhotelal And 13 Others Counsel for Petitioner :- Kamaluddin Khan Hon'ble Saral Srivastava,J.
Learned counsel for the petitioner submits that the writ petition may be dismissed as not pressed.
Consequently, the writ petition is dismissed as not pressed.
Order Date :- 20.9.2023 R.S. Tiwari