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[Cites 0, Cited by 3] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1) in Andhra State Act,1953

(1)As from the appointed day, there shall be added to the State of Mysore the territory which immediately before that day was comprised in the talks of Bellary district other than Alur, adoni and Rayadrug in the State of Madras, and the said territory shall thereupon cease to form part of the State of Madras.