Section 7(1) in Chhattisgarh Right of Youth to Skill Development Act, 2013
(1)[ Four persons of eminence with background in industry, trade and commerce, Skill development and livelihood programmes, among whom: [Substituted by C.G. Act No. 12 of 2015, dated 30.3.2015.]- one shall be a woman, and- one shall be from the State;][***] [Omitted '(2) Three persons of eminence, one of whom shall be a woman, with background in skill development and livelihood programmes;' by C.G. Act No. 12 of 2015, dated 30.3.2015.][***] [Omitted '(3) Three persons from the State, one of whom shall be a woman, who have contributed substantially to skill development;' by C.G. Act No. 12 of 2015, dated 30.3.2015.]
