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Bombay High Court

Gafoor Sayyed And 7 Ors vs Chief Executing Officer, Slum ... on 4 October, 2018

                                                                                   JSB



                                                 Before: Aniruddha M. Chandekar
                                                 Prothonotary & Senior Master.
                                                 Date: 4th October, 2018

CALLED OUT THIRD PARTY APPLICATION FOR DIRECTION :

17.   TPACL/419/2017                  )   None present for the Applicant.
      WP/1586/2016                    )
                                      )   P.C.:        Despite service, none appeared on
19.   TPACL/80/2018                   )   behalf of Applicant.
      WP/652/2017                     )
                                      )   In view thereof, the present Application is
20.   TPACL/92/2018                   )   dismissed in default. No order as to costs.
      CHS/942/2011                    )
      EXA/209/2011                    )
      S/2998/2009                     )
                                      )
24.   TPACL/125/2018                  )
      WP/1708/2010                    )




04-10-2018

Prothonotary and Senior Master ::: Uploaded on - 09/10/2018 ::: Downloaded on - 09/10/2018 23:47:43 :::