Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45E(2)] [Section 45E] [Entire Act] Union of India - Subsection Section 45E(2)(a) in The Reserve Bank of India Act, 1934 (a)the disclosure by any banking company, with the previous permission of the Bank, of any information furnished to the Bank under section 45C;