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Punjab-Haryana High Court

Ram Parshad (Deceased) Through Lrs vs Kishori Lal Vir Dev And Others on 23 January, 2014

Author: Rameshwar Singh Malik

Bench: Rameshwar Singh Malik

                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                       CHANDIGARH

                                                    RSA No. 906 of 1989(O&M)
                                                    Date of Decision: 23.1.2014

           Ram Parshad (deceased) through LRs

                                                                 .....Appellant

                                           Versus



           Kishori Lal Vir Dev and others

                                                                 .....Respondents.

           CORAM:              HON'BLE MR.JUSTICE RAMESHWAR SINGH MALIK

           Present:            Mr. Amit Jhanji, Advocate with
                               Mr. Rajiv Joshi, Advocate
                               for the appellant.

                               Mr. Kabir Sarin, Advocate
                               for the respondents.

                                     ***

RAMESHWAR SINGH MALIK J.

For a detailed order, see order of even date passed in RSA No. 659 of 1989 (Bansi Lal (died) through LRs Vs. Kishori Lal Vir Dev and others) (RAMESHWAR SINGH MALIK) JUDGE 23.01.2014 AK Sharma Kumar Amit 2014.03.07 09:23 I attest to the accuracy and integrity of this document