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State of Bihar - Section

Section 175 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

175. Catch platforms.

- The employer shall ensure at a constructions site of a building or other construction work that-
(a)catch platform is not used for storage of material or as a working platform;
(b)catch platform is at least two metres wide and in inclined so that the position of outer edge of such platform is fifteen hundred millimetres higher than the inner edge;
(c)the open and of catch platform is properly fenced to the height not less than one metre.