Gujarat High Court
Bharat Chemicals Works vs Natvarlal Alias Sc Modi & ... on 12 December, 2014
Author: A.G.Uraizee
Bench: A.G.Uraizee
C/CRA/341/1995 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL REVISION APPLICATION NO. 341 of 1995
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BHARAT CHEMICALS WORKS....Applicant(s)
Versus
NATVARLAL ALIAS SC MODI & 5....Opponent(s)
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Appearance:
PUBLIC PROSECUTOR for the Applicant(s) No. 1
MS SHAKUNTALA V SONI, ADVOCATE for the Opponent(s) No. 1
NOTICE NOT RECD BACK for the Opponent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.G.URAIZEE
Date : 12/12/2014
ORAL ORDER
It is reported that in spite of all efforts the papers of this matter are not traceable in the Registry or that they have been misplaced. Learned advocate appearing on either side is directed to provide the papers of the case, along with accompanying annexures, to the Registry before the next date of hearing so that the matter could be heard on the next date.
S.O. to 05.01.2015.
(A.G.URAIZEE,J) dharmendra Page 1 of 1