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Gujarat High Court

Bharat Chemicals Works vs Natvarlal Alias Sc Modi & ... on 12 December, 2014

Author: A.G.Uraizee

Bench: A.G.Uraizee

             C/CRA/341/1995                                 ORDER




        IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               CIVIL REVISION APPLICATION NO. 341 of 1995

===============================================
               BHARAT CHEMICALS WORKS....Applicant(s)
                                Versus
             NATVARLAL ALIAS SC MODI & 5....Opponent(s)
===============================================
Appearance:
PUBLIC PROSECUTOR for the Applicant(s) No. 1
MS SHAKUNTALA V SONI, ADVOCATE for the Opponent(s) No. 1
NOTICE NOT RECD BACK for the Opponent(s) No. 1
===============================================

             CORAM: HONOURABLE MR.JUSTICE A.G.URAIZEE

                              Date : 12/12/2014

                                ORAL ORDER

It is reported that in spite of all efforts the papers of this matter are not traceable in the Registry or that they have been misplaced. Learned advocate appearing on either side is directed to provide the papers of the case, along with accompanying annexures, to the Registry before the next date of hearing so that the matter could be heard on the next date.

S.O. to 05.01.2015.

(A.G.URAIZEE,J) dharmendra Page 1 of 1