Himachal Pradesh High Court
Vijay Khanna vs . Deepak Arora And Another on 22 September, 2022
Bench: Sabina, Sushil Kukreja
Vijay Khanna Vs. Deepak Arora and another LPA No.179 of 2015 .
22.09.2022 Present: Mr. Rajesh Mandhotra, Advocate, for the appellant.
Mr. R.L. Sood, Senior Advocate with Ms. Sanjivani Sood, Advocate, for the respondents.
Learned counsel for the appellant requests for an adjournment.
List after three weeks.
( Sabina ) Judge ( Sushil Kukreja ) Judge September 22, 2022 VH ::: Downloaded on - 22/09/2022 20:07:19 :::CIS