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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(11) in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Rules, 1976

(11)The Collector/Additional Collector/Sub-Division Officer/ Assistant Collector shall also if so requested take steps to handover the possession of such land or other immovable property to the Branch Manager/ Agent of the Bank concerned.