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[Cites 0, Cited by 0] [Section 139(1)] [Section 139] [Entire Act]

State of Maharashtra - Subsection

Section 139(1)(l) in The Maharashtra Prohibition Act

(l)specify the persons or class of persons to whom licences may or may not be granted and in cases in which auctions are held, the person or classes of persons who may or may not be permitted to offer bids at such auctions;