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State of Assam - Section

Section 3 in Rules Under Section 12 of the Northern India Ferries Act, 1878

3.

Government ferries in the Assam Valley Districts will be divided into two classes, major and minor. Ferries in all other Districts in whole of Assam shall be classed as minor. A major ferry is a ferry across any of the following rivers :Brahmaputra,Lohit,Subansiri,Manas,Jiabhoreli.A minor ferry is a ferry across any of the rivers other than those mentioned above.Rates for tolls for minor hand-driven and minor power-driven ferries in all the Brahmaputra Valley Districts and Cachar and Garo Hills Districts are separate. In all the Brahmaputra Valley Districts the rates of tolls for all minor hand-driven ferries are the same and also the rates of the tolls for all minor power- driven ferries are the same. Similarly in Cachar and Garo Hills Districts the rates of tolls for all minor hand-driven ferries are the same and also the rates of tolls for all minor power-driven ferries are the same. For major ferries the toll rates are fixed for each individual ferry. A list showing the ferries in each class shall be mentioned by the Executive Engineer; if any change is made in the list, it shall be reported to the Chief Engineer.