Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act] State of Rajasthan - Subsection Section 102(2)(t) in Rajasthan State Highways Act, 2014 (t)the limit of laden weight and the provisions subject to which the plying of vehicles on the highways may be prohibited, under section 33;