Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 34 in The Indian Post Office Rules, 1933 34. The Director-General may, in special circumstances, prescribe a lower limit of weight than that specified in sub-rule (1) of rule 33 in respect of all or any classes or class of parcels for and from all or any post offices or post office.
