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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(1)(b) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(b)In case of Janpad Panchayat/Zila Panchayat by his Chief Executive Officer. This process shall also be applicable to clause (ii) of subrule (1) of Rule 3.