Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 87(1)] [Section 87] [Entire Act] State of Telangana - Subsection Section 87(1)(h) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987 (h)whether a person is a founder or a member from the family of the founder of an institution or endowment.