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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(3) in Gujarat District Planning Committees Rules, 2016

(3)On presentation of a nomination paper, the Returning Officer shall satisfy himself that the names and the numbers of the candidate and his proposer and seconder as entered in the nomination papers are the same as are published in the final list of voters referred to in sub-rule (4) of rule 9.