Madhya Pradesh High Court
J. Sameer Lakra vs Dr. Jagdish Chandra Jatiya on 13 September, 2019
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 CONC-2033-2019
The High Court Of Madhya Pradesh
CONC-2033-2019
(J. SAMEER LAKRA Vs DR. JAGDISH CHANDRA JATIYA)
3
Jabalpur, Dated : 13-09-2019
Shri Brijesh Chandra Choubey, Advocate for the petitioner.
Shri Sunil Kumar Verma, Advocate for the respondent.
List the contempt petition alongwith W.P. No.14300/2019 on 19.09.2019.
(VISHAL DHAGAT) JUDGE vkt VINOD KUMAR Digitally signed by VINOD KUMAR TIWARI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH JABALPUR, postalCode=4820001, st=Madhya Pradesh, 2.5.4.20=502f56362111056e3584ca82279e5efd816766cb7c5a TIWARI 1f490a5ca63b1116883f, serialNumber=121d0e9f65c983ad56493378702622477111b50 16f24d35fa8a76c2ca46685ee, cn=VINOD KUMAR TIWARI Date: 2019.09.16 18:27:55 +05'30'