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[Cites 0, Cited by 0] [Section 61(5)] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(5)(a) in The West Bengal Factories Rules, 1958

(a)all electrical apparatus shall either be excluded from the area of risk, or they shall be of such construction and so installed and maintained as to prevent the danger of their being a source of ignition;