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Union of India - Section
Section 31 in Paradip Port Harbour Craft Rules 1967
31. Sinking of Licensed Harbour Craft
- The owner of any licensed harbour craft which has been sunk within the port area shall forthwith report the fact of such sinking and the place where it occurred to the Deputy Conservator.Form - A[See rule 4(2)]Licence granted to .................. owner of boat measuring ..................feet long ........................feet broad and ..................feet deep ..................registered tons, to carry cargo (other than animals and/ or passengers or animals to the extent specified below, to and from ships at or off the port of Paradip under the restrictions and subject to the Penalties laid down in the Paradip Port Harbour Craft Rules, 1967.| Cargowithout passengers | Particularsrespecting the owners or owners of the boat | Particularsrespecting to tindal of the boat | |||||||||||||
| Dateof Registry | Name,Number and description of Harbour Craft | Rig.and equipment | Whenbuilt and where | Whenrepaired last and in what condition | Numberof animals and presumed weight | Weightof cargo other than animals | Numberof passeenger with-out cargo | Numberof crew | Nameor names | Occupation | Placeor places of residence | Name | Placeof residence | Periodfor which the licences to be in force | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 | 8 | 9 | 10 | 11 | 12 | 13 | 14 | 15 | 16 |
| Infine weather | Infine weather | Infine weather | Infine weather Tindal Lascars | ||||||||||||
| Inrough weather | Inrough weather | Inrough weather | Inrough weatherTindalLascar | ||||||||||||
| Date.................................Note- …........................... | RegistratingOfficer |
| Dateof Registry | Numberof Harbour Craft | Name | Age | Placeof Residence | Signature/ Thumb impression (in case of illiterate) | Remarks |
| Years/ Months / Days | ||||||